PRADEEP NANDRAJOG, . R. MIDHA

71 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• MANAGEMENT OF DTC v. BALJIT SINGH — Delhi High Court (2009-03-03)
• M/S BENNETT COLEMAN & COMPANY & COMPANY LTD. v. SHRI RAJAN VERMA & ORS. — Delhi High Court (2008-12-19)
• RATTAN LAL v. S.N.BHALLA & ANR. — Delhi High Court (2008-12-18)
• PUR POLYURETHANE PRODUCTS P.LTD. v. GEETA BHARGAVA — Delhi High Court (2008-12-17)
• O.P.DAWAR v. SUNIL KUMAR &ANR — Delhi High Court (2008-12-17)
• SHOBHA RANI SAH v. P.S.VERMA — Delhi High Court (2008-12-16)
• D.D.A. v. M/S PRIDE CONSTRUCTIONS — Delhi High Court (2008-12-15)
• M/S YADAV FLUR MILLS P.LTD v. M/S GLOBUS AGRONICS LTD — Delhi High Court (2008-12-12)
• KRISHAN KUMAR GUPTA v. BISHAN KUMAR GUPTA & ORS. — Delhi High Court (2008-12-12)
• IQBAL AHMED v. ABID KHAN & ORS. — Delhi High Court (2008-12-12)