PRADEEP NANDRAJOG,PUSHPENDRA SINGH BHATI

291 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• HIND ZINC SCHOOL CHITTORGARH v. LEARNED RAJASTHAN NON-GOVERNMENT EDUCATION TRIBUNAL — Rajasthan High Court (2019-04-02)
• A.U. FINANCE INDIA PRIVATE LTD. v. MADHULATA POKHARNA — Rajasthan High Court (2019-04-01)
• UNION OF INDIA v. DASHRATH LAL BAPNA — Rajasthan High Court (2019-03-08)
• STATE OF RAJASTHAN v. BHAGIRATH SINGH — Rajasthan High Court (2019-03-08)
• GOPAL GAHLOT v. STATE AND ORS — Rajasthan High Court (2019-03-07)
• STATE OF RAJASTHAN v. SMT. MOHAN KANWAR BHANSALI — Rajasthan High Court (2019-03-07)
• RAM GOPAL v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-06)
• MAHAVEER SINGH AMRAWAT AND ANR. v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2019-03-06)
• MANOHAR SINGH AND ORS v. STATE AND ORS — Rajasthan High Court (2019-03-05)
• GHEESA RAM SOLANKI v. RAJASTHAN STATE ROAD TRANSPORT CORPORATION — Rajasthan High Court (2019-03-05)