PRADEEP NANDRAJOG, . PRATIBHA RANI

854 recorded High Court judgment(s) · 2009–2018

Courts

Disposal nature

Recent judgments

• POONAM BHARADWAJ v. ASHISH ABROL — Delhi High Court (2018-09-20)
• PUNEET GUPTA v. UNION OF INDIA & ORS — Delhi High Court (2018-05-18)
• HOTEL LEELAVENTURE LIMITED v. AIRPORTS AUTHORITY OF INDIA — Delhi High Court (2016-11-07)
• SANDEEP BHATIA v. RACHNA DHAKA — Delhi High Court (2016-11-04)
• NEETU GUPTA v. SUMIT GUPTA — Delhi High Court (2016-11-03)
• GULSHAN PAHUJA v. ASHA PAHUJA — Delhi High Court (2016-11-03)
• KANTA v. MITHLESH KUMAR JHA — Delhi High Court (2016-11-03)
• SUMIT v. PREETI @ PRIYA — Delhi High Court (2016-11-03)
• BRIJMOHAN RAMAPURATH v. CHHAYA M SONTAKKI — Delhi High Court (2016-10-27)
• THE INDIAN HOTELS COMPANY LTD v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2016-10-27)