PRADEEP NANDRAJOG, . MUKTA GUPTA

857 recorded High Court judgment(s) · 2014–2024

Courts

Disposal nature

Recent judgments

• DAL CHAND v. JAGDISH CHAND & ANR — Delhi High Court (2024-08-12)
• SARDARI LAL v. HARISH CHANDER SHARMA — Delhi High Court (2018-11-15)
• SHIVANGI ARORA v. BIMLA ARORA & ORS — Delhi High Court (2018-04-23)
• GOVT. OF NCT OF DELHI v. DEEP CHAND & ORS. — Delhi High Court (2016-09-23)
• YOGESH MITTAL v. INDIAN OVERSEAS BANK — Delhi High Court (2016-06-03)
• ASHUTOSH v. ARUN JAITLEY & ORS — Delhi High Court (2016-06-03)
• D.K. MODI v. OFFICIAL LIQUIDATOR & ORS — Delhi High Court (2016-06-03)
• MADAN LAL KUKREJA v. SUNDER KUKREJA & ORS — Delhi High Court (2016-06-03)
• MOHAN LAL KUKREJA v. SUDNER KUKREJA & ORS — Delhi High Court (2016-06-03)
• GOLD FIELD SHIKSHASANSTHA (REGD.) v. INDIA INFOLINE FINANCE LIMITED — Delhi High Court (2016-06-03)