PRADEEP NANDRAJOG, . MOOL CHAND GARG

205 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• DIRECTOR OF INCOME TAX v. TOKIO MARINE & FIRE INSURANCE CO. LTD. — Delhi High Court (2016-08-17)
• UOI & ORS. v. U.C.SHARMA — Delhi High Court (2013-07-16)
• MUKESH KUMAR v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2011-08-04)
• GOVT. OF N.C.T. OF DELHI THR.S v. DINESH VERMA — Delhi High Court (2011-03-21)
• GOVT. OF N.C.T. OF DELHI THR.I v. SUNIL KUMAR & ORS. — Delhi High Court (2011-03-21)
• RAMJI TRIPATHI v. SECRETARY MIN.OF INFORMATION & — Delhi High Court (2011-03-15)
• SATINDER KUMAR v. LT.GOVERNOR NCT OF DELHI & ANR — Delhi High Court (2010-10-26)
• UOI v. KRISHNA MOHAN DIXIT — Delhi High Court (2010-10-08)
• UNION OF INDIA & ORS. v. RAJEEV BHARGAVA — Delhi High Court (2010-10-08)
• MCD v. ISHWAR CHAND GUPTA — Delhi High Court (2010-10-06)