LexPRADEEP NANDRAJOG,MANOJ KUMAR GARG
38 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 38 |
Disposal nature
| DISPOSED OF | 17 |
| DISMISSED | 9 |
| ALLOWED | 5 |
| PARTLY ALLOWED | 4 |
| WITHDRAWN | 2 |
| MODIFIED | 1 |
Recent judgments
- SURENDRA v. KAILASH BHANSALI — Rajasthan High Court (2019-04-03)
- RAMESHWAR LAL POONIA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-01-30)
- LOKESH VERMA BHAND v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-01-30)
- DIPENDRA SINGH KUMPAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-01-30)
- RAKESH KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-01-30)
- JOGA RAM GODARA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-01-30)
- RAVI KUMAR KHATEEK v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-01-30)
- BADRI LAL MAIDA v. STATE OF RAJASTHAN — Rajasthan High Court (2019-01-30)
- SMT. DHULI v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2019-01-30)
- SHRI RAM PARIHAR v. STATE OF RAJASTHAN — Rajasthan High Court (2019-01-30)