PRADEEP NANDRAJOG, . INDERMEET KAUR

105 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• VIDYA SAGAR ANAND v. STATE — Delhi High Court (2009-09-24)
• KEHAR SINGH & ANR. v. STATE OF N.C.T. OF DELHI — Delhi High Court (2009-09-24)
• VIJAY KUMAR @ BANTI v. THE STATE — Delhi High Court (2009-09-23)
• SUNNY @ BHOLA v. STATE NCT OF DELHI — Delhi High Court (2009-09-18)
• RATAN @ RATANIA v. STATE — Delhi High Court (2009-09-18)
• SURESH KUMAR @ SAIJU v. STATE GOVT. OF N.CT. OF DELHI — Delhi High Court (2009-09-16)
• JOGINDER v. STATE — Delhi High Court (2009-09-16)
• BIJENDER SINGH v. STATE GOVT. OF N.C.T. OF DELHI — Delhi High Court (2009-09-16)
• SATYA PARKASH & ORS. v. STATE N.C.T. OF DELHI — Delhi High Court (2009-09-16)
• PALVINDER SINGH & ORS. v. STATE OF DELHI — Delhi High Court (2009-09-15)