PRADEEP NANDRAJOG,INDERJEET SINGH

60 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• HANUMAN PRAKASH JANGID ANDORS v. AU FINANCIERS INDIALTD — Rajasthan High Court (2019-01-25)
• KIRAN BALA W/O SHRI RAKESH BHASKAR v. STATE OF RAJASTHAN — Rajasthan High Court (2018-11-12)
• STATE OF RAJASTHAN v. RAJNI LAKHOTIA D/O SHRI RAM RATAN — Rajasthan High Court (2018-09-28)
• HEERA LAL SHARMA SON OF SH. JAGDISH PRASAD SHARMA v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO THE GOVERNMENT — Rajasthan High Court (2018-09-28)
• THE STATE OF RAJASTHAN v. PURUSOTTAM SHARMA S/O SHRI CHATURBHUJ SHARMA — Rajasthan High Court (2018-09-28)
• THE STATE OF RAJASTHAN v. BADRI LAL GURJAR S/O UGMA LAL GURJAR — Rajasthan High Court (2018-09-28)
• STATE OF RAJASTHAN v. TARUN SINGH GOR S/O SHRI AJEET SINGH RAJPUT — Rajasthan High Court (2018-09-28)
• STATE OF RAJASTHAN v. SAVITRI MEENA D/O SHRI SHRILAL MEENA — Rajasthan High Court (2018-09-28)
• THE STATE OF RAJASTHAN v. RAMNATH YADAV S/O SHRI SOHAN LAL YADAV — Rajasthan High Court (2018-09-28)
• OM NARAIN MATHUR and ORS v. STATE OF RAJ and ORS — Rajasthan High Court (2018-09-28)