PRADEEP NANDRAJOG,G R MOOLCHANDANI

277 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• DR. RAMESH KUMAR YADAV S/O SHRI BHAGIRATH MAL YADAV v. DR. KAMLENDRA SINGH CHAUDHARY S/O SHRI OM PRAKASH CHAUDHARY — Rajasthan High Court (2019-03-29)
• SMT BHANWAR KANWAR AND ANR v. U O I AND ANR — Rajasthan High Court (2019-03-29)
• DR. NIRMALA ROYAL D/O SHRI RAMKARAN ROYAL, W/O SHRI DUSHYANT BASERA v. DR. KAMLENDRA SINGH CHAUDHARY S/O SHRI OM PRAKASH CHAUDAHRY — Rajasthan High Court (2019-03-29)
• GOVERNMENT ENGINEERING COLLEGE v. NEMI CHAND SINGH S/O SHRI NARAYAN SINGH — Rajasthan High Court (2019-03-29)
• STATE OF RAJASTHAN v. MITLESH D/O SHRI BHAGWAT SINGH — Rajasthan High Court (2019-03-26)
• THE STATE OF RAJASTHAN v. RAVUNNY M.S. (TICKET NO. 637) S/O SHRI M.R. SANKU — Rajasthan High Court (2019-03-26)
• JAGDISH @ JAGGU SON OF SHRI NIROTAM DAS v. STATE OF RAJASTHAN — Rajasthan High Court (2019-03-25)
• DR. JAWAHAR SINGH SON OF LATE SHRI NARAYAN SINGH v. UNION OF INDIA, THROUGH GENERAL MANAGER — Rajasthan High Court (2019-03-25)
• IDAN SINGH S/O SH. GIRDHARI SINGH v. RAJASTHAN STATE ROAD TRANSPORT CORPORATION — Rajasthan High Court (2019-03-25)
• DEVILAL S/O SHRI CHOUTHMAL v. ASSISTANT ENGINEER — Rajasthan High Court (2019-03-25)