PRADEEP NANDRAJOG,DINESH MEHTA

314 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• UNION OF INDIA v. M/S SHARMA TRAVELS — Rajasthan High Court (2018-10-12)
• JODHPUR SABJI -FAL DALAL SANG v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-12)
• HAM JI GAMETI v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-12)
• SUKHJEET KAUR v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-12)
• GOPAL NATH YOGI v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-12)
• UNION OF INDIA v. APEX INSTITUTE OF AYURVEDA SCIENCES — Rajasthan High Court (2018-10-12)
• UNION OF INDIA v. M/S J.K. CEMENT WORKS — Rajasthan High Court (2018-10-12)
• UNION OF INDIA v. M/S MAKERS MART AND ANR. — Rajasthan High Court (2018-10-12)
• BANSWARA SYNTEX LTD. v. THE COMMISSIONER, C.E.C. AND ANR. — Rajasthan High Court (2018-10-11)
• BHARAT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2018-10-11)