PRADEEP NANDRAJOG,ASHOK KUMAR GAUR

22 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• RAY SINGH MOJAWAT S/O SHRI KISHAN SINGH MOJAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2020-06-29)
• DEEPENDRA SINGH PALAWAT S/O INDIRAJ SINGH PALAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-26)
• RAJBIR SINGH SON OF SHRI CHINGA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2018-11-19)
• DESHRAJ MEENA, SON OF SHRI RAJPAL MEENA v. CHAIRMAN AND MANAGING DIRECTOR — Rajasthan High Court (2018-11-19)
• JYOTI D/O SHRI KANWAL SINGH v. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY — Rajasthan High Court (2018-11-19)
• DEVENDRA SINGH SON OF SHRI GHANSHYAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2018-11-19)
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD. v. SMT. MOHANI DEVI W/O LATE SHRI JAIN CHAND BARI — Rajasthan High Court (2018-11-19)
• RAJESH KUMAR SINGHAL S/O MURARI LAL SINGHAL v. PREM CHAND BERWAL — Rajasthan High Court (2018-11-19)
• SHIV KUMAR SINGH SON OF SHRI BIHARI SINGH v. STATE OF RAJASTHAN THROUGH SECRETARY — Rajasthan High Court (2018-11-19)
• MAHENDRA MEWARA AND ANR v. SMT KAMLA — Rajasthan High Court (2018-09-24)