PRADEEP NANDRAJOG, . ARUNA SURESH

111 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• AMIT KUMAR v. THE STATE — Delhi High Court (2010-04-08)
• GOKAL v. STATE OF DELHI — Delhi High Court (2009-05-12)
• GURUDEV v. THE STATE (NCT OF DELHI) — Delhi High Court (2009-05-12)
• SUNDER @ LALA v. STATE — Delhi High Court (2009-05-11)
• CHINTU MALHOTRA @ CHIRAG v. STATE — Delhi High Court (2009-05-11)
• STATE v. RAJ KUMAR KHANDELWAL — Delhi High Court (2009-05-08)
• LAL BABU v. STATE — Delhi High Court (2009-05-05)
• MOHD. RASHID v. STATE — Delhi High Court (2009-05-04)
• MANJEET SINGH v. STATE — Delhi High Court (2009-04-28)
• RAJESH SHARMA v. STATE OF DELHI — Delhi High Court (2009-04-28)