PRADEEP NANDRAJOG

807 recorded High Court judgment(s) · 2006–2019

Courts

Disposal nature

Recent judgments

• AMARJEET SINGH v. M/S M.G.F.(INDIA) LTD. — Delhi High Court (2019-02-18)
• AMODH SHASTRI v. UOI — Delhi High Court (2018-10-05)
• SHAKUNTLA v. DHARAM PAL — Delhi High Court (2018-04-26)
• AJAY MAKEN v. COMMISSIONER OF POLICE & ORS. — Delhi High Court (2018-04-24)
• UNION OF INDIA & ORS. v. D.P. BHATIA & ORS — Delhi High Court (2017-10-31)
• GURBACHAN SINGH v. SUNNY ARORA — Delhi High Court (2017-08-30)
• PREM MASSEY v. NARESH KUMAR & ANR — Delhi High Court (2017-07-06)
• HARI RAM v. RAMESH KUMAR — Delhi High Court (2017-05-19)
• NARENDER KHETWANI v. STATE & ORS — Delhi High Court (2016-09-21)
• NARENDRA KHETWANI v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2016-09-21)