PRADEEP NANDRAJOG

209 recorded High Court judgment(s) · 2016–2023

Courts

Disposal nature

Recent judgments

• MANISHA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-06)
• BAR ASSOCIATION DANTARAMGARH v. THE RAJASTHAN HIGH COURT — Rajasthan High Court (2021-08-24)
• PREMRAJ S/O SHRI SOORAJMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-23)
• GANPAT @ ATMARAM v. STATE — Rajasthan High Court (2019-03-07)
• RAJESH KUMAR v. STATE — Rajasthan High Court (2019-03-05)
• KANTI LAL v. STATE — Rajasthan High Court (2019-03-01)
• RAMU RAM @ RAMU v. STATE — Rajasthan High Court (2019-02-27)
• NARAYAN v. STATE — Rajasthan High Court (2019-02-26)
• BHAGIRATH AND ORS. v. STATE — Rajasthan High Court (2019-02-06)
• JAGDISH AND ANR. v. STATE — Rajasthan High Court (2019-02-04)