LexPRADEEP KUMAR SRIVASTAVA,SUNITA AGARWAL
95 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 95 |
Disposal nature
| Disposed off/Decided on merits | 48 |
| Dismissed on merits | 29 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 15 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- KIRANPAL @ KINNA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-06-10)
- BUDHAR AND OTHERS v. STATE OF U.P. — Allahabad High Court (2020-04-28)
- SIRIYA v. STATE — Allahabad High Court (2020-03-17)
- SANTOSH v. STATE OF U.P. — Allahabad High Court (2020-03-17)
- RAM NARESH v. STATE OF U.P. — Allahabad High Court (2020-02-25)
- VIDYA SAGAR DWIVEDI v. STATE OF U.P. — Allahabad High Court (2020-02-25)
- KAMAL v. STATE OF U.P. — Allahabad High Court (2020-02-25)
- ASHOK MISRA AND ORS. v. STATE OF U.P. — Allahabad High Court (2020-02-19)
- JAIHIND SINGH AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-02-19)
- BABA DEEN v. STATE OF U.P. — Allahabad High Court (2020-02-11)