PRADEEP KUMAR SRIVASTAVA,SHASHI KANT GUPTA

202 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

202

Disposed off/Decided on merits	84
Dismissed on merits	69
Dismiss other than merit(DD/Non Prosec./Abated)	46
Allowed/Partly Allowed on merits	3

SANJEEV GUPTA v. RITU GUPTA — Allahabad High Court (2019-05-24)
ARPIT GARG v. AYUSHI JAISWAL — Allahabad High Court (2019-05-06)
RAJESH KUMAR SRIVASTAVA v. SMT. MANISHA SRIVASTAVA — Allahabad High Court (2019-05-06)
SHIVPAL SINGH v. CHARAN DEVI AND 5 OTHERS — Allahabad High Court (2019-04-12)
SMT. NISHA SONI v. MUKESH SONI — Allahabad High Court (2019-04-05)
NASREEN JAHAN v. PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED AND 2 OTHERS — Allahabad High Court (2019-04-05)
OMKAR SINGH v. State of U.P. AND 16 OTHERS — Allahabad High Court (2019-04-05)
SHAHZAD ALAM v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-04-05)
AJAY KUMAR GUPTA v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2019-04-05)
ANITA PANDEY AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2019-04-05)