PRADEEP KUMAR SRIVASTAVA,PRITINKER DIWAKER

213 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

213

Dismiss other than merit(DD/Non Prosec./Abated)	114
Disposed off/Decided on merits	85
Dismissed on merits	13
Allowed/Partly Allowed on merits	1

KAMTA NATH v. STATE OF U.P AND 5 OTHERS — Allahabad High Court (2021-09-02)
RAM KUNWAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-07)
JAVED SIDDIQUI v. SUPERINTENDENT DISTRICT JAIL JAUNPUR AND 3 OTHERS — Allahabad High Court (2020-12-07)
VISHAKHA PUSPAKAR AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-12-03)
PANCHANAND AND 9 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-02)
SMT. PREMVATI AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-12-02)
AMIT SINGH VERMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-02)
SAHIL SONKAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-12-02)
SANDEEP SONKAR AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-02)
NISHA AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-12-02)