PRADEEP KUMAR SRIVASTAVA,PANKAJ NAQVI

67 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• MANOJ KUMAR YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
• NAVAB AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
• ANANDPAL SINGH AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)
• SMT. SUMITRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
• MOHIT ARORA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)
• BHAWANA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
• JAY SHANKAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)
• GAJENDRA @ FULAURI YADAV AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-10-24)
• GUDDU v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-10-24)
• SMT. RENU @ SAUMYA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-10-24)