PRADEEP KUMAR SRIVASTAVA,PANKAJ MITHAL
288 recorded High Court judgment(s) · 2020–2020
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| Allahabad High Court | 288 |
Disposal nature
| Disposed off/Decided on merits | 183 |
| Dismissed on merits | 87 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 12 |
| Allowed/Partly Allowed on merits | 4 |
| Reference Disposed off | 2 |
Recent judgments
- JAGAT PAL and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-05-28)
- MOUNI v. STATE OF U.P. — Allahabad High Court (2020-05-14)
- MOHAMMAD UMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-05-12)
- ACHCHHEY LAL AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-04-23)
- GHASEETA v. STATE OF U.P. — Allahabad High Court (2020-03-18)
- MAHENDRA SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
- ANOOP GARG v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
- SHAHZAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-17)
- ARJU AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-17)
- SANJAY NISHAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-17)
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