LexPRADEEP KUMAR SRIVASTAVA,NAHEED ARA MOONIS
167 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 167 |
Disposal nature
| Disposed off/Decided on merits | 139 |
| Dismissed on merits | 21 |
| Reference Disposed off | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
Recent judgments
- SUNIL and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-05-17)
- BALWANT RAO and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-04-05)
- SANJAY TIWARI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
- YOGESH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-19)
- RAKESH KUMAR SAXENA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
- SATYAVAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
- PRIYANKA JAIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-19)
- SADAQAT ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-19)
- AFSAR ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
- GULAB DHAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)