PRADEEP KUMAR SRIVASTAVA
3,357 recorded High Court judgment(s) · 2018–2021
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| Allahabad High Court | 3357 |
Disposal nature
| Allowed/Partly Allowed on merits | 1767 |
| Dismissed on merits | 688 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 483 |
| Disposed off/Decided on merits | 406 |
| (unspecified) | 12 |
| Cases not falling above | 1 |
Recent judgments
- RAVINDRA v. State of U.P. AND ANOTHER — Allahabad High Court (2021-09-29)
- ANIL RATHORE @ ANIL KUMAR RATHORE v. State of U.P. — Allahabad High Court (2021-09-29)
- VISHAMBHAR AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2021-09-29)
- TABREZ AHMAD v. State of U.P. AND ANOTHER — Allahabad High Court (2021-09-28)
- MAHBOOB HASAN AND 2 OTHER v. State of U.P. — Allahabad High Court (2021-09-28)
- ATIVIR SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-28)
- SMT.SHIKHA VERMA v. State of U.P. — Allahabad High Court (2021-09-28)
- BABLOO CHAUHAN v. State of U.P. — Allahabad High Court (2021-09-28)
- RISHABH KUMAR SHUKLA @ KAVI SHUKLA v. State of U.P AND 2 OTHERS — Allahabad High Court (2021-09-28)
- ASIT VIJAY KUMAR LIHITKAR v. State of U.P AND ANOTHER — Allahabad High Court (2021-09-28)
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