LexPRADEEP KUMAR SRIVASTAVA,DINESH KUMAR SINGH-I
77 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 77 |
Disposal nature
| Disposed off/Decided on merits | 59 |
| Dismissed on merits | 15 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- REKHA KAPOOR AND 2 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-06-14)
- RAHAT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
- DEEPAK TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
- MONU AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
- RAJ KUMAR AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
- JAIPRAKASH KESARWANI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-14)
- KHEELA @ RAM NARESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-13)
- RAMVEER AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-13)
- MITHILESH DHOBI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-13)
- SMT. RENU AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-13)