LexPRADEEP KUMAR SRIVASTAVA
1,147 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 1147 |
Disposal nature
| Allowed | 215 |
| Dismissed as Withdrawn | 160 |
| Dismissed | 143 |
| Bail | 113 |
| Dismissed with modification | 105 |
| Rejected | 70 |
| Dissmiss For Default/Non-Prosecution | 70 |
| Dismissed AS Infractous | 68 |
Recent judgments
- JAITHU LOHAR @ JETHU LOHRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-21)
- DILIP SAHU @ TIKLA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-19)
- Suraj Singh v. The State Of Jharkhand — Jharkhand High Court (2026-05-15)
- MANOJ JAGNANI v. PRABIN KUMAR SHAH — Jharkhand High Court (2026-05-15)
- SARKAR KISKU v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- TEK LAL YADAV v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- Shiv Charan Hembram Alias Shib Charan Hembram v. The State Of Jharkhand And Anr — Jharkhand High Court (2026-05-15)
- Md Ezaj v. The State Of Jharkhand — Jharkhand High Court (2026-05-15)
- JITENDRA SAO v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- TINKU PRASAD v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)