PRADEEP KUMAR SINGH BAGHEL,VED PRAKASH VAISH

112 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

112

Disposed off/Decided on merits	67
Dismiss other than merit(DD/Non Prosec./Abated)	27
Dismissed on merits	17
Reference Disposed off	1

SUJAY MAJUMDAR v. State of U.P. AND ANOTHER — Allahabad High Court (2018-10-27)
SIYARAM v. STATE OF U P AND ANOTHER — Allahabad High Court (2018-10-27)
HEMANT SHARMA v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-10-27)
MAHANGU AND 2 OTHERS v. SATE OF U P AND 4 OTHERS — Allahabad High Court (2018-10-27)
MOHD. FURQAN AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-27)
IKKAN KHAN v. STATE OF U P AND 8 OTHERS — Allahabad High Court (2018-10-27)
MOHAMMAD AHMAD v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-10-27)
SHRI NATH SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-27)
SHAH ALAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
ASSOCIATION BORING TECHNICIANS AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-26)