PRADEEP KUMAR SINGH BAGHEL,SALIL KUMAR RAI

83 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	34
Dismissed on merits	23
Dismiss other than merit(DD/Non Prosec./Abated)	17
Allowed/Partly Allowed on merits	9

NEENA KAPOOR v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2019-02-22)
ISHAN EDUCATIONAL RESEARCH SOCIETY v. CHAIRMAN,GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER — Allahabad High Court (2018-11-22)
METAL PLAST ENGINEERING(P) LTD. v. DISTRICT COLLECTOR-CUM-MAGISTRATE AND 2 OTHERS — Allahabad High Court (2018-11-22)
SOCIAL EMPOWERMENT SOCIETY v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-11-22)
SATISH CHANDRA SRIVASTAVA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
PURSHOTTAM DAS JAISWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
MAHATAMA RAM AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-11-22)
ANAND SWAROOP GARG v. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER — Allahabad High Court (2018-11-22)
STATE OF U.P. AND 2 OTHERS v. PRAKASH CHANDRA MISHRA — Allahabad High Court (2018-11-20)
abhivesh kumar singh v. State of U.P. and 4 ors — Allahabad High Court (2018-11-20)