LexPRADEEP KUMAR SINGH BAGHEL,ROHIT RANJAN AGARWAL
489 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 489 |
Disposal nature
| Disposed off/Decided on merits | 236 |
| Dismissed on merits | 158 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 51 |
| Allowed/Partly Allowed on merits | 44 |
Recent judgments
- IKRAR and 5 OTHERS v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2019-11-06)
- CHAINA DEVI v. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANOTHER — Allahabad High Court (2019-11-06)
- THE INDIAN HUME PIPE CO. LTD. v. State of U.P. AND 7 OTHERS — Allahabad High Court (2019-11-06)
- SOBHA LAL AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-09-17)
- Nayan Prabha v. State of U.P. and 2 others — Allahabad High Court (2019-09-17)
- ARJUN AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-09-17)
- KASHINATH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-09-17)
- CHEDI LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-09-17)
- GANESH PRASAD SINGH AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-09-17)
- NAND LAL v. STATE OF U.P. THRU SECY. and 2 OTHERS — Allahabad High Court (2019-09-17)