LexPRADEEP KUMAR SINGH BAGHEL,RAJIV JOSHI
75 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 75 |
Disposal nature
| Disposed off/Decided on merits | 65 |
| Dismissed on merits | 8 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 2 |
Recent judgments
- DEENU @ GYANESHWAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- SALEEM AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- KAMAL SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- BHANU MATI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-29)
- PAPPU SHUKLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- RAJEEV KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- DEVENDRA PRASHAD SHUKLA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-29)
- GAUTAM AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- PRADEEP PAL @ PARADEEP KUMAR PAL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-29)
- BHRAMAR JAUHARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)