PRADEEP KUMAR SINGH BAGHEL,PRAKASH PADIA

248 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

248

Disposed off/Decided on merits	119
Dismissed on merits	80
Dismiss other than merit(DD/Non Prosec./Abated)	46
Allowed/Partly Allowed on merits	3

CHHOTE LAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-07-17)
NAHAR SINGH v. THE INDIAN OIL CORPORATION AND OTHERS — Allahabad High Court (2019-05-27)
PRADEEP KUMAR SINGH AND 7 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-12-21)
M/S AZAD TANKER COMPANY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
YAMIN AND 10 OTHERS v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-12-21)
BHAGWAT AND 2 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-12-21)
HARI LAL AND ANOTHER v. STATE OF U P AND ANOTHER — Allahabad High Court (2018-12-21)
MOHAMMAD JAFAR ALI KHAN v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-12-21)
ALA UDDIN v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-12-21)
M/S FIROZ TANNERS v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-12-21)