LexPRADEEP KUMAR SINGH BAGHEL,PIYUSH AGRAWAL
569 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 569 |
Disposal nature
| Disposed off/Decided on merits | 341 |
| Dismissed on merits | 106 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 87 |
| Allowed/Partly Allowed on merits | 35 |
Recent judgments
- DISTRICT CHILD WELFARE COMMITTEE v. State of U.P. AND 06 OTHERS — Allahabad High Court (2019-11-18)
- PARMATMA NAND RAI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-18)
- MOTICHAND INSTITUTE OF HIGHER EDUCATION v. State of U.P. AND 10 OTHERS — Allahabad High Court (2019-11-16)
- MOHD. INTEKHAV v. State of U.P. AND 8 OTHERS — Allahabad High Court (2019-11-16)
- KM. PREETI MISHRA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-11-16)
- KRISHNA PAL SINGH @ RAJA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-11-16)
- SUSHIL KUMAR AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2019-11-16)
- VISAHWANATH SARKAR AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-11-16)
- INDRAPAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)
- PRAMOD KUMAR v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-11-16)