LexPRADEEP KUMAR SINGH BAGHEL,PANKAJ BHATIA
984 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 984 |
Disposal nature
| Disposed off/Decided on merits | 614 |
| Dismissed on merits | 185 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 163 |
| Allowed/Partly Allowed on merits | 19 |
| Reference Disposed off | 2 |
| Transf/Returned for presentation to other court | 1 |
Recent judgments
- DEVENDRA SINGH @ DEVENDRA MUNI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-09-06)
- RAM SINGH AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2019-08-20)
- SUSHIL CHANDRA SRIVASTAVA AND ANOTHER v. STATE OF U P AND 8 OTHERS — Allahabad High Court (2019-08-20)
- GAYUR AND ANOTHER v. STATE OF U.P. and OTHERS — Allahabad High Court (2019-08-20)
- HASEEM FATIMA AND ANOTHER v. STATE OF U.P. THRU SECY. URBAN PLANNING AND OTHERS — Allahabad High Court (2019-05-07)
- SANTOSH KUMAR PANDEY v. STATE OF U P AND 17 OTHERS — Allahabad High Court (2019-05-07)
- MOHAMMAD SUAIF AND ANOTHER v. STATE OF U.P. THRU SECY. URBAN PLANNING AND OTHERS — Allahabad High Court (2019-05-07)
- IMRANULLA AND ANOTHER v. STATE OF U.P. THRU SECY. URBAN PLANNING AND OTHERS — Allahabad High Court (2019-05-07)
- SMT. MAYA SHARMA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2019-04-26)
- M/S GHAZIPUR PETROL SUPPLY CO. v. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ANOTHER — Allahabad High Court (2019-04-26)