LexPRADEEP KUMAR SINGH BAGHEL,MAHBOOB ALI
44 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 44 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 26 |
| Disposed off/Decided on merits | 14 |
| Dismissed on merits | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- SMT. NIRMALA DEVI AND 2 ORS. v. DILIP KUMAR YADAV — Allahabad High Court (2018-11-01)
- CHIEF ENGINEER MADHYA GANGA and OTHERS v. M/S.JAIN CONSTRUCTION CO. ENGINEERS — Allahabad High Court (2018-11-01)
- ARYA SAMAJ SAMITI AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-09-27)
- JAMALUDDIN QURESHI v. UTTAR PRADESH SUNNI CENTRAL WAQF BOARD AND 7 OTHERS — Allahabad High Court (2018-09-27)
- PANKAJ SINGH AND 5 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-26)
- SHARMA CABLE NETWORK v. UNION OF INDIA AND 02 OTHERS — Allahabad High Court (2018-09-26)
- SATYAM GOPAL v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-26)
- BRIJ KUMAR JAISWAL AND 5 OTHERS v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-09-26)
- BABU KHAN v. State of U.P. AND 04 OTHERS — Allahabad High Court (2018-09-26)
- SARAVAR ALI AND 8 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-26)