PRADEEP KUMAR SINGH BAGHEL

518 recorded High Court judgment(s) · 2017–2019

Courts

Allahabad High Court

518

Disposed off/Decided on merits	174
Dismissed on merits	150
Dismiss other than merit(DD/Non Prosec./Abated)	147
Allowed/Partly Allowed on merits	47

ASHOK KUMAR SHARMA v. SMT. BEENA SHARMA AND 5 OTHERS — Allahabad High Court (2019-11-14)
RAJPAL AND 4 ORS. v. STATE OF U.P. AND 7 ORS. — Allahabad High Court (2019-07-15)
GORDHAN AND ANOTHER v. DEPUTY DIRECTOR OF CONSOLIDATION AND 3 OTHERS — Allahabad High Court (2019-04-12)
BHUKKHAN v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2019-04-03)
ASHA RAM v. ADDITIONAL COMMISSIONER SAHARANPUR DIVISION AND 4 OTHERS — Allahabad High Court (2019-04-03)
KAMAL SINGH v. STATE OF U.P. AND 4 ORS. — Allahabad High Court (2019-04-03)
RAM PAL AND 2 ORS. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2019-04-03)
KISHAN v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2019-04-03)
JASRAM v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2019-04-03)
NANHEY AND ANOTHER v. STATE OF U.P. THRU SECY. AND 3 OTHERS — Allahabad High Court (2019-04-03)