PRADEEP D.WAINGANKAR

1,126 recorded High Court judgment(s) · 2013–2016

Courts

Karnataka High Court

1126

DISMISSED	436
ALLOWED	366
Partly Allowed	136
Dismissed for Non-Prosecution	70
DISPOSED	58
Converted	30
ALLOWED AND REMANDED	19
Abated	3

MR THIMMAIAH v. THE STATE OF KARNATAKA BY — Karnataka High Court (2016-04-07)
SHRI RANGANATHA D v. THE STATION HOUSE OFFICER — Karnataka High Court (2016-04-07)
SRI NAGARAJU v. SRI ASHWATHANARAYANA — Karnataka High Court (2016-04-06)
S D SURESH KUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-05)
NAGARATHNAMMA v. SMT SHANTHAMMA, — Karnataka High Court (2016-04-05)
M. MAHESH v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-05)
SRI B V JAVAREGOWDA v. STATE OF KARNATAKA — Karnataka High Court (2016-04-05)
AGRI GOLD FARM ESTATES INDIA v. STATE OF KARNATAKA BY — Karnataka High Court (2016-04-05)
M MAHESH v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-05)
SATISH KUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-05)