PRADEEP .D.WAINGANKAR

161 recorded High Court judgment(s) · 2015–2015

Courts

Karnataka High Court

161

Partly Allowed	87
DISMISSED	55
ALLOWED	12
DISPOSED	3
ALLOWED AND REMANDED	2
Modification	1
Dismissed for Non-Prosecution	1

SMT.BASAMMA W/O SHRI SIDDRAMAPPA KANDKUR v. SMT.JAYASHREE W/O SHIVKUMAR KANDKUR — Karnataka High Court (2015-11-07)
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD., v. MALLAMMA D/O BASAVARAJ — Karnataka High Court (2015-09-11)
THE MANAGER v. HUSSAIN S/O KHAJASAB — Karnataka High Court (2015-09-11)
THE BRANCH MANAGER v. MAHANTESH S/O ANNARAJ SASHETTY — Karnataka High Court (2015-09-11)
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD., v. MOULA SAB S/O DAULAT SAB — Karnataka High Court (2015-09-11)
PAVAN S/O SUBHASH BUCHANALLI v. GURULINGAYYA S/O BAMLINGAYYA ANR — Karnataka High Court (2015-09-11)
ANNAVEERAPPA S/O NOORANDAPPA v. THE DIVISIONAL MANAGER — Karnataka High Court (2015-09-11)
SMT. PARWATI W/O LATE MALLIKARJUN v. ASSISTANT DEPUTY DIRECTOR — Karnataka High Court (2015-09-11)
THE UNITED INDIA INSURANCE COMPANY LIMITED v. 1) RUDRAPPA S/O SHARNAPPA DIED ANR — Karnataka High Court (2015-09-11)
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD., v. AMARESH S/O KARIBASAPPA — Karnataka High Court (2015-09-11)