PRADEEP D. WAINGANKAR

857 recorded High Court judgment(s) · 2014–2016

Courts

Karnataka High Court

857

ALLOWED	343
DISMISSED	220
Partly Allowed	172
REJECTED	76
DISPOSED	24
ALLOWED AND REMANDED	8
Dismissed for Non-Prosecution	7
Converted	3

Y.R. ILIGER, v. STATE OF KARNATAKA BY CBI, — Karnataka High Court (2016-01-21)
SHIVAKUMAR v. M/S SRI GENJI AQUA PVT. LTD., — Karnataka High Court (2015-12-17)
SRI NARESH v. SRI AMRITLAL — Karnataka High Court (2015-12-17)
K VIRUPANNA @ VIRUPAKSHI v. B KANAKAPPA — Karnataka High Court (2015-11-27)
RAGHUNATH VISHWANATH DESHPANDE v. STATE OF KARNATAKA — Karnataka High Court (2015-11-27)
SMT YALLAWWA W/O FAKIRAPPA MADAR v. THE BRANCH MANAGER — Karnataka High Court (2015-11-27)
RAGHUNATH VISHWANATH DESHPANDE v. KARNATAKA LOKAYUKTHA POLICE — Karnataka High Court (2015-11-27)
G.T. RAVINDRA (GOURAMMANAHALLI TIPPESWAMY) v. STATE BY — Karnataka High Court (2015-11-07)
MEDHA D/O JANARDHAN JAIVANT v. THE STATE OF KARNATAKA — Karnataka High Court (2015-11-07)
DR. MISS. PRIYADARSHINI D/O BHEEMANNA AMBIGER v. THE STATE OF KARNATAKA — Karnataka High Court (2015-11-07)