PRADEEP B. GHUGE (REGISTRAR JUDL.)

68 recorded High Court judgment(s) · 2023–2025

Courts

Bombay High Court

DISPOSED OFF	46
Appeal Abated	11
Admitted/Allowed/Granted/Rule Absolute	8
ABATED	2
DISMISSED	1

GUJABAI SHANKARAPPA HATTE L.RS. SIDRAM SHANKARAPPA HATTE SIDRAM L.RS. PUSHPAWATI and ORS v. DROPADABAI TIPANNA MALI L.RS. IRANNA L.RS. SHAKUNTALABAI and ORS — Bombay High Court (2025-12-17)
DEPUTY ENGINEER (CLASS-I),PUBLIC WORKS SUB-DIVISION,JAMKHED,AHMEDNAGAR v. KRISHI UTPANNA BAZAR SAMITI JAMKHED THRO. SECRETARY-KASHINATH RANGANATH NETKE — Bombay High Court (2025-11-12)
SANTOSH SUBHASH BHOSALE v. SUREKHA SHRIKRISHNA BHOSALE AND ANOTHER — Bombay High Court (2025-11-12)
DINKAR ASHRUBA DHOBI. v. BHAGIRATHIBAI BHIKAJI GANGURDE. — Bombay High Court (2025-07-16)
KUNDLIK SHAHURAO TAKALE. v. MUNSHIKHAN ANWARKHAN. — Bombay High Court (2025-07-16)
SANDIPAN DHONDIBA BHOSALE AND ANOTHER v. ASHOK SANDIPAN BHOSALE AND ANOTHER — Bombay High Court (2025-06-11)
MADHUKAR EKNATH VYAVAHARE v. YESHWANT RAMCHANDRA VYAVAHARE and ORS — Bombay High Court (2025-06-11)
PRAKASH DATTATRAY KOTAMBE AND OTHERS v. UTTAM RAMJI KOTAMBE(LAD) AND OTHERS — Bombay High Court (2025-04-09)
BHIMRAO KERUJI CHABUKSWAR v. VITTHAL KERUJI CHABUKSWAR — Bombay High Court (2025-03-05)
PRATIKSHA YUVRAJ GODAKHE AND OTHERS v. SACHIN DHONDIBAZ GODAKHE AND OTHERS — Bombay High Court (2024-12-18)