PRABHAT KUMAR SINGH

137 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• Aarti Kumari, v. The State of Bihar through its Principal Secretary, — Patna High Court (2021-01-22)
• Indra Devi @ Inda Devi v. The State of Bihar — Patna High Court (2021-01-22)
• Amit Kumar Chaudhary, v. The State of Bihar — Patna High Court (2021-01-22)
• Mangal Chaudhary v. The State of Bihar — Patna High Court (2021-01-22)
• Shio Jee Chaurasiya v. The State of Bihar — Patna High Court (2021-01-22)
• U B V Infrastructures Ltd. v. The State Of Bihar and Ors — Patna High Court (2021-01-22)
• Chandesar Paswan @ Chandeshwar Paswan v. The State of Bihar — Patna High Court (2021-01-22)
• Ramesh Ram v. The State of Bihar — Patna High Court (2021-01-22)
• Anish Kumar v. The State of BIhar — Patna High Court (2021-01-22)
• Surendar Prasad v. The State of Bihar — Patna High Court (2021-01-22)