LexPRABHAT KUMAR SINGH
55,262 recorded High Court judgment(s) · 2019–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 55262 |
Disposal nature
| BAIL GRANTED | 31341 |
| BAIL REJECTED | 10217 |
| WITHDRAWN | 4687 |
| DISPOSED | 3382 |
| ALLOWED | 3063 |
| DISMISSED | 2034 |
| DISMISS FOR NON-PROSECUTION | 408 |
| REJECTED | 84 |
Recent judgments
- Neha Kumari @ Neha Devi v. The State of Bihar — Patna High Court (2026-05-15)
- Shitla Devi @ Satila Kumari v. The State of Bihar — Patna High Court (2026-05-15)
- Md. Raees @ Tetna @ Md. Raees Alam @ Rais v. The State of Bihar — Patna High Court (2026-05-15)
- Rajeev Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Sandeep Thakur @ Sanjeev Kumar Thakur v. The State of Bihar — Patna High Court (2026-05-15)
- Pujari Paswan @ Pujeri Paswan v. The State of Bihar — Patna High Court (2026-05-15)
- Bittu Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Aditya Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Gudar Yadav v. The State of Bihar — Patna High Court (2026-05-15)
- Sarwesh Pandey @ Sarwesh Kumar v. The State of Bihar — Patna High Court (2026-05-15)