LexPRABHAT KUMAR JHA,. V.N. SINHA
304 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 304 |
Disposal nature
| DISPOSED | 120 |
| DISMISSED | 114 |
| ALLOWED | 28 |
| WITHDRAWN | 26 |
| BAIL GRANTED | 10 |
| D.F.D. FOR NON APPEARANCE | 4 |
| REJECTED | 2 |
Recent judgments
- MD. ANJAR ALAM v. THE STATE OF BIHAR and ORS — Patna High Court (2015-11-04)
- MUNNA @ MUNNA MIAN v. THE STATE OF BIHAR — Patna High Court (2015-11-04)
- Ramji Prasad Saw v. Sidarth Shankar and Ors — Patna High Court (2015-11-02)
- Abha Lata And Ors v. The State Of Bihar and Ors — Patna High Court (2015-05-20)
- SAIJU RAM v. STATE OF BIHAR — Patna High Court (2015-02-25)
- RAJ NANDAN RAM @ RAJ NANDAN PRASAD and ORS v. STATE OF BIHAR — Patna High Court (2015-02-25)
- SANTU RAM @ LAXMAN RAM v. STATE OF BIHAR — Patna High Court (2015-02-25)
- SADHU SAO and ORS v. STATE OF BIHAR — Patna High Court (2015-02-25)
- ASHOK KUMAR SINHA v. STATE OF BIHAR — Patna High Court (2015-02-25)
- Shiv Kumar Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2015-02-11)