PRABHAT KUMAR JHA,. SUDHIR SINGH

28 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• Sanjay Kumar Modi v. The State Of Bihar and Ors — Patna High Court (2019-09-25)
• Ritesh Giri v. The State Of Bihar, Through Mr. Tripurari Sharan, The Principal Secretary, Department Of Forest And — Patna High Court (2019-09-25)
• Bihar Local Bodies Employees Federation v. Mr. Anjani Kumar Singh, Chief Secretary, Government Of Bihar, Main Secretariat and Ors — Patna High Court (2019-09-25)
• Anant Kumar Jain Vidya Pith, Gopali Chowk, Mahajan Toli, Through Its Principal Saroj Kumar Mishra v. The State Of Of Bihar Through The Chief Secretary, Government Of Bihar, Old Secretariat Patna Namel — Patna High Court (2019-09-25)
• Krishna Kuamr @ Bisnudeo Yadav v. The State Of Bihar — Patna High Court (2019-09-25)
• M/s Medicine Palace v. The Union of India — Patna High Court (2019-09-25)
• Shiv Jee Kumar v. The State Of Bihar Through The Principal Secretary, Department Of Forest And Environment, Patna, Na — Patna High Court (2019-08-21)
• Hariar Roy v. The State Of Bihar Through Amir Subhani, The Principal Secretary, Home, Government Of Bihar, Patna — Patna High Court (2019-06-26)
• Vijay Vatsyayan v. The State Of Bihar and Ors — Patna High Court (2019-06-26)
• The State Of Bihar and Ors v. Public Interest Litigation Forum, Through Shashibhushan Kumar Advocate — Patna High Court (2019-04-24)