PRABHAT KUMAR JHA,. NAVIN SINHA

149 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• Shri Viswajeet Kumar v. The Union Of India and Ors — Patna High Court (2014-05-15)
• Baby Rani v. The State Of Bihar and Ors — Patna High Court (2014-05-14)
• ASHARFI LAL SHARMA v. THE STATE OF BIHAR and ORS — Patna High Court (2014-05-14)
• Direndra Kumar v. The State Of Bihar and Ors — Patna High Court (2014-05-14)
• Raj Kumar Azad and Anr v. The State Of Bihar and Ors — Patna High Court (2014-05-14)
• Shailendra Paswan v. The State Election Commission and Ors — Patna High Court (2014-05-13)
• Vibha Kumari v. The State Of Bihar and Ors — Patna High Court (2014-05-13)
• The State Of Bihar Through The Chairman Bihar State Electricity Board and Ors v. Mostt. Jeenat Khatoon and Anr — Patna High Court (2014-05-13)
• Ajay Kumar v. The State Of Bihar and Ors — Patna High Court (2014-05-13)
• Patna Municipal Corporation and Anr v. Rajendra Kumar Jain and Ors — Patna High Court (2014-05-13)