LexPRABHAT KUMAR JHA
26,917 recorded High Court judgment(s) · 2012–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 26917 |
Disposal nature
| BAIL GRANTED | 14327 |
| REJECTED | 3614 |
| DISMISSED | 3411 |
| DISPOSED | 1983 |
| ALLOWED | 1702 |
| WITHDRAWN | 1492 |
| D.F.D. FOR NON APPEARANCE | 177 |
| CONVERTED | 73 |
Recent judgments
- ARMAN ARMAN @ MD ARMAN @ ARMAN ALAM v. The State of Bihar — Patna High Court (2021-07-14)
- AJAY MANDAL v. THE STATE OF BIHAR — Patna High Court (2021-07-14)
- UMESH RAI @ SUSHIL KUMAR YADAV @ UMESH v. THE STATE OF BIHAR — Patna High Court (2021-07-14)
- GAUTAM MANDAL v. The State of Bihar — Patna High Court (2021-07-14)
- MAHESH NAYAK v. THE STATE OF BIHAR — Patna High Court (2021-07-13)
- GIGAL RAI @ GIGAL PRASAD v. THE STATE OF BIHAR — Patna High Court (2021-07-13)
- Lallan Kahar v. The State of Bihar — Patna High Court (2021-07-13)
- UMESH SINGH v. The State of Bihar — Patna High Court (2021-07-13)
- JAGU MUKHIYA v. The State of Bihar — Patna High Court (2021-07-13)
- ARVIND SINGH v. THE STATE OF BIHAR — Patna High Court (2021-07-13)