PRABHA SRIDEVAN, C. T. SELVAM

23 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• THE REGISTRAR OF COOPERATIVE v. G.MANOHARAN — Madras High Court (2009-10-21)
• THE DIST. COLLECTOR, v. TMT.V.AMSAM, — Madras High Court (2009-08-06)
• THE MANAGEMENT OF v. K.RAMAKRISHNAN, — Madras High Court (2009-08-06)
• N.K.T.NATIONAL COLLEGE OF v. JOINT DIRECTOR OF COLLEGIATE — Madras High Court (2009-08-06)
• DHARMA PARIPALANA SABHA v. THE COMMISSIONER — Madras High Court (2009-07-30)
• A.BELAVENDRAN v. THE JOINT DIRECTOR OF SCHOOL — Madras High Court (2009-07-27)
• APPAVU MUDALIAR v. MANICKKAMMAL — Madras High Court (2009-07-24)
• U.SANGETHA v. THE ASST. COLLECTOR — Madras High Court (2009-07-23)
• USHA RANI SUKUMAR v. THE CHIEF GENERAL MANAGER — Madras High Court (2009-07-23)
• E. TAMILMANI v. THE STATE OF TAMIL NADU — Madras High Court (2009-07-22)