LexPRABHA SRIDEVAN
36 recorded High Court judgment(s) · 2002–2008
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 36 |
Disposal nature
| ALLOWED | 13 |
| (unspecified) | 8 |
| DISMISSED | 5 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 2 |
| REJECTED | 2 |
| DISMISSED FOR DEFAULT | 1 |
| DISMISSED WITH DIRECTION | 1 |
Recent judgments
- COIMBATORE BAR ASSOCIATION, v. STATE OF TAMILNADU, — Madras High Court (2008-04-29)
- K.JANARDHANAN v. THE MANAGING DIRECTOR — Madras High Court (2008-04-10)
- THEIVIKA THIRUMAGAM PASUMPON v. THE DIRECTOR — Madras High Court (2008-04-03)
- NEYVELI LIGNITE CORPORATION v. M/S.METRO MACHINERY TRADERS — Madras High Court (2008-04-01)
- THE STATE OF TAMIL NADU v. KUMARAN — Madras High Court (2008-04-01)
- J. PARTHIBAN v. STATE OF TAMILNADU — Madras High Court (2008-03-27)
- THE COMMISSIONER OF CENTRAL v. M/S SUN PHARMACEUTICALS — Madras High Court (2006-04-20)
- CHAIRMAN v. METAL BOX — Madras High Court (2006-04-18)
- DR S SUBRAMANIAN v. THE REGISTRAR — Madras High Court (2006-04-17)
- R. RAJAGOPAL v. J. JAYALALITHA — Madras High Court (2006-04-07)