POONAM A. BAMBA

28 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• SHAILESH RAI v. ANUJ TYAGI & ANR. — Delhi High Court (2023-08-31)
• M/S DELHI TRANSPORT CORPORATION v. RAMANAND — Delhi High Court (2023-08-25)
• MS D I C INDIA LTD v. MR UDAY CHAUDHARY & ANR. — Delhi High Court (2023-08-18)
• SOPL PRIVATE LIMITED THROUGH AUTORIZED SIGNATORY HARSH KUMAR v. NAVEEN PATEL — Delhi High Court (2023-08-09)
• RAGHUVINDER SINGH v. RAJIV CHADHA — Delhi High Court (2023-08-02)
• DINESH CHANDER v. STATE OF NCT OF DELHI — Delhi High Court (2023-04-21)
• ELA CHAHAR (NAUHWAR) v. KAPIL NAUHWAR — Delhi High Court (2023-03-28)
• MOHD ABID HUSSAIN v. THE STATE — Delhi High Court (2023-02-03)
• SANJAY SHANDILYA & ANR. v. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. — Delhi High Court (2022-12-12)
• KALA RAM ALIAS KAMLESH v. STATE — Delhi High Court (2022-12-02)