LexPIYUSH AGRAWAL,SURENDRA SINGH - I
22 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Disposed off/Decided on merits | 16 |
| DISMISSED AS WITHDRAWN | 4 |
| DISMISSED AS INFRUCTUOUS | 1 |
| Dismissed on merits | 1 |
Recent judgments
- AMAR KUMAR SRIVASTAVA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- DEVENDRA KUMAR SAINI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- HANI SACHDEVA @ HARSH SACHDEVA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- LALMAN YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- GULAB PATEL AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- VIKAS YADAV ALIAS VIKAS BABU AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- VINAY AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- LAXMAN SAINI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- BIRESH ALIAS SHIVAM LALLA AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- MANVENDRA SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)