PIYUSH AGRAWAL

13,225 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

13225

Disposed off/Decided on merits	4255
Allowed/Partly Allowed on merits	3998
Dismiss other than merit(DD/Non Prosec./Abated)	3189
Dismissed on merits	563
DISMISSED AS WITHDRAWN	396
DISMISSED AS INFRUCTUOUS	319
Consigned to Record	226
Dismissed on merits/Rejected	119

M/S NEXGEN ENERGIA LIMITED AND ANOTHER v. M/S SUMIT BEVERAGES (LICENSE) AND ANOTHER — Allahabad High Court (2026-05-17)
JITENDRA SINGH v. State of UP AND 4 OTHERS — Allahabad High Court (2026-05-17)
M/S BP WEALTH CREATORS CONSULTANT PVT. LTD. v. ABI ENERGY SOLUTIONS PVT. LTD. AND ANOTHER — Allahabad High Court (2026-05-17)
MOHD. FAROOQ AND ANOTHER v. SRI HARI KRISHNA AGARWAL AND 5 OTHERS — Allahabad High Court (2026-05-17)
FOUNDATION FOR INNOVATION AND RESEARCH IN SCIENCE AND TECHNOLOGY v. CYBERNEXA INFOTECH PRIVATE LIMITED AND ANOTHER — Allahabad High Court (2026-05-17)
M/S GLOBLE STEEL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
KPC PROJECTS LIMITED v. M/S. U.P. RAJKIYA NIRMAN NIGAM LIMITED AND 4 OTHERS — Allahabad High Court (2026-05-17)
M/S KRISHNA UDYOG v. CENTRAL ORGANIZATION FOR RAILWAY ELECTRIFICATION — Allahabad High Court (2026-05-17)
SUNIL HITECH ENGINEERS LIMITED v. BHARAT HEAVY ELECTRICALS LIMITED — Allahabad High Court (2026-05-17)
M/S SUN CONSTRUCTION-BASTI THROUGH ITS PROPRIETOR SANJAY SINGH v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2026-05-14)