LexPIUS C.KURIAKOSE, . P.S.GOPINATHAN
288 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 288 |
Disposal nature
| DISMISSED | 126 |
| DISPOSED OF | 65 |
| ALLOWED | 27 |
| REMANDED | 27 |
| CLOSED | 15 |
| DISMISSED AS INFRUCTUOUS | 8 |
| PARTLY ALLOWED | 7 |
| DISMISSED AS NOT PRESSED | 5 |
Recent judgments
- RAJU v. INDIRA DEVI — Kerala High Court (2012-03-08)
- POONKAVIL PUTHENPALLY MUSLIM MAHAL SANGA v. BASHEER — Kerala High Court (2012-03-08)
- CHATHOTH SAVITHRI & OTHERS v. PRESIDENT, NASRUTHUL ISLAM JUMA-ATH — Kerala High Court (2012-03-08)
- HANEEFA.K. v. THE SUPDT.OF POLICE,CBI/SPE/KER,ERNAKULM — Kerala High Court (2011-03-28)
- THOMAS AND ANOTHER v. STATE OF KERALA AND ANOTHER — Kerala High Court (2011-03-28)
- KUMARAN NAIR v. STATE OF KERALA — Kerala High Court (2011-03-28)
- ADITHIAM PARAMBATHMEETHAL SAROJINI & ORS v. KARUMPANAKKAL EDAKKAD KUNHOYI — Kerala High Court (2011-03-28)
- STATE OF KERALA, REP.BY THE DIST. COLLEC v. MARY HESSEL COSMEA — Kerala High Court (2011-03-28)
- STATE v. JOMON @ JOJO — Kerala High Court (2011-03-28)
- THAITHOTTAM SYED KOYA & ANOTHER v. ASATHUMMADA SYED MUHAMMED KOYA & ORS. — Kerala High Court (2011-02-04)