LexPIUS C.KURIAKOSE, P.Q.BARKATH ALI
666 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 666 |
Disposal nature
| DISMISSED | 413 |
| ALLOWED | 108 |
| REMANDED | 72 |
| DISPOSED OF | 40 |
| DISMISSED FOR DEFAULT | 10 |
| DISMISSED AS NOT PRESSED | 8 |
| DISMISSED AS INFRUCTUOUS | 6 |
| CLOSED | 5 |
Recent judgments
- STATE OF KERALA v. SARADA — Kerala High Court (2012-02-21)
- JOSEPH KORATH v. STATE OF KERALA — Kerala High Court (2012-02-21)
- VARKEY v. STATE OF KERALA AND ANOTHER — Kerala High Court (2011-12-21)
- JOSEKUTTY v. STATE OF KERALA & ANOTHER — Kerala High Court (2011-12-21)
- MUNEER v. STATE OF KERALA — Kerala High Court (2011-07-12)
- BABY @ SHAJI,C.P.1074,C.P.,TRIVANDRUM v. STATE OF KERALA — Kerala High Court (2011-07-08)
- PALACE ADMINISTRATION BOARD, TRIPUNITHUR v. STATE OF KERALA AND ANOTHER — Kerala High Court (2011-01-12)
- T.VASU v. SPECIAL TAHSILDAR — Kerala High Court (2010-07-09)
- BOBBY MANI v. M.C.MATHAI — Kerala High Court (2009-12-04)
- SOMASEKHARA MENON v. STATE OF KERALA — Kerala High Court (2009-12-04)