PIUS C.KURIAKOSE, M.C.HARI RANI

131 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• ANIL J.KUMAR v. MATHEW — Kerala High Court (2009-06-03)
• PRAMOD AND OTHERS v. CHRUVATTI NABEESA — Kerala High Court (2009-03-30)
• THOTTUMATH PUTHIYA PURAYIL FATHIMA AND v. THE SPECIAL TAHSILDAR L.A. AND ANOTHER — Kerala High Court (2009-03-30)
• M.S.VASUDEV v. K.R.NARAYANAN — Kerala High Court (2009-03-30)
• ANIL J.KUMAR v. MATHEW — Kerala High Court (2009-03-30)
• STATE OF KERALA v. T.KRISHNAN — Kerala High Court (2009-03-30)
• REVENUE DIVISIONAL OFFICER,KOZHIKODE v. N.M.SURENDRAN — Kerala High Court (2009-03-30)
• MOIDEENKUTTY v. MARUTHIYAT MOIDEENKOYA — Kerala High Court (2009-03-30)
• STATE OF KERALA & ANOTHER v. ABOOBACKER & ANOTHER — Kerala High Court (2009-03-30)
• THE SPL.TAHSILDAR,LA,NH.1,KOZHIKODE v. E.RAJALAKSHMI — Kerala High Court (2009-03-30)